Supreme Court - Daily Orders
M/S. Black Diamond Trackparts Private ... vs M/S. Black Diamond Motors Private ... on 13 November, 2021
Bench: Aniruddha Bose, S. Ravindra Bhat
ITEM NO.12 Court 16 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) Nos. 17030-17031/2021
(Arising out of impugned final judgment and orders dated 10-08-2021
& 27-08-2021 in CM(M) No. 132/2021 passed by the High Court Of
Delhi At New Delhi)
M/S.BLACK DIAMOND TRACKPARTS PRIVATE LIMITED & ORS. Petitioner(s)
VERSUS
M/S.BLACK DIAMOND MOTORS PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.137754/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.137755/2021-EXEMPTION FROM
FILING O.T. )
Date : 13-11-2021 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For the Parties Mr. Praveen Chaturvedi, AOR
Mr. Malvika Trivedi, Sr.Adv
Mr. Nipun Katyal , Adv
Ms. Neelam Singh, AOR
Ms. Bhargavi Kannan, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned orders passed by the High court. Accordingly, the Special Leave Petitions are dismissed.
Pending application(s), if any, shall stand disposed of.
Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2021.11.13 (NIRMALA NEGI) 15:48:31 IST Reason: (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH)