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Supreme Court - Daily Orders

M/S. Black Diamond Trackparts Private ... vs M/S. Black Diamond Motors Private ... on 13 November, 2021

Bench: Aniruddha Bose, S. Ravindra Bhat

     ITEM NO.12                    Court 16 (Video Conferencing)            SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petitions for Special Leave to Appeal (C)                 Nos. 17030-17031/2021

     (Arising out of impugned final judgment and orders dated 10-08-2021
     & 27-08-2021 in CM(M) No. 132/2021 passed by the High Court Of
     Delhi At New Delhi)

     M/S.BLACK DIAMOND TRACKPARTS PRIVATE LIMITED & ORS.                   Petitioner(s)

                                                    VERSUS

     M/S.BLACK DIAMOND MOTORS PRIVATE LIMITED                               Respondent(s)

     (FOR ADMISSION and I.R. and IA No.137754/2021-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.137755/2021-EXEMPTION FROM
     FILING O.T. )

     Date : 13-11-2021 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT


     For the Parties                   Mr. Praveen Chaturvedi, AOR

                                       Mr. Malvika Trivedi, Sr.Adv
                                       Mr. Nipun Katyal , Adv
                                       Ms. Neelam Singh, AOR

                                       Ms. Bhargavi Kannan, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

We are not inclined to interfere with the impugned orders passed by the High court. Accordingly, the Special Leave Petitions are dismissed.

Pending application(s), if any, shall stand disposed of.

Signature Not Verified

Digitally signed by
NEETU KHAJURIA
Date: 2021.11.13

     (NIRMALA NEGI)
15:48:31 IST
Reason:                                                               (BEENA JOLLY)
     COURT MASTER (SH)                                              COURT MASTER (NSH)