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Gujarat High Court

Bhattu Bhai S Ahire Polisher Grade Ii vs Zarina G Kherda on 14 October, 2013

Bench: Vijay Manohar Sahai, A.G.Uraizee

  
	 
	 BHATTU BHAI S AHIRE POLISHER GRADE II....Petitioner(s)V/SZARINA G KHERDA POLISHER GRADE III
	 
	 
	 
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 


	C/SCA/16914/2011
	                                                                    
	                           ORDER

 

 


 
	  
	  
		 
			 

IN
			THE HIGH COURT OF GUJARAT AT AHMEDABAD
		
	

 


 


 


SPECIAL CIVIL
APPLICATION  NO. 16914 of 2011
 


=========================================
 


BHATTU BHAI S
AHIRE POLISHER GRADE II....Petitioner
 


Versus
 


ZARINA G KHERDA
POLISHER GRADE III  &  2....Respondents
 


=========================================
 


Appearance :
 


MR JK PARMAR,
ADVOCATE for the Petitioner.
 


MR GR MALHOTRA,
ADVOCATE for the Respondent(s) No. 1
 


MS REETA
CHANDARANA, ADVOCATE for the Respondent(s) No. 2 - 3
 


=========================================
 


 


 
	 
	 
		  
		 
		  
			 
				 

CORAM:
				
				
			
			 
				 

HONOURABLE
				MR.JUSTICE VIJAY MANOHAR SAHAI
			
		
		 
			 
				 

 

				
			
			 
				 

and
			
		
		 
			 
				 

 

				
			
			 
				 

HONOURABLE
				MR.JUSTICE A.G.URAIZEE
			
		
	

 


 

 


Date :
14/10/2013 

 


ORAL ORDER

(PER :

HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Mr. J.K. Parmar, learned counsel appearing for the petitioner prays for and is allowed three weeks time for filing affidavit-in-rejoinder. List on 13.11.2013. It is made clear that on the next date of hearing, no further time will be granted.

(V.M.SAHAI, J.) (A.G.URAIZEE, J.) Savariya Page 1 of 1