Gujarat High Court
Bhattu Bhai S Ahire Polisher Grade Ii vs Zarina G Kherda on 14 October, 2013
Bench: Vijay Manohar Sahai, A.G.Uraizee
BHATTU BHAI S AHIRE POLISHER GRADE II....Petitioner(s)V/SZARINA G KHERDA POLISHER GRADE III C/SCA/16914/2011 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION NO. 16914 of 2011 ========================================= BHATTU BHAI S AHIRE POLISHER GRADE II....Petitioner Versus ZARINA G KHERDA POLISHER GRADE III & 2....Respondents ========================================= Appearance : MR JK PARMAR, ADVOCATE for the Petitioner. MR GR MALHOTRA, ADVOCATE for the Respondent(s) No. 1 MS REETA CHANDARANA, ADVOCATE for the Respondent(s) No. 2 - 3 ========================================= CORAM: HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI and HONOURABLE MR.JUSTICE A.G.URAIZEE Date : 14/10/2013 ORAL ORDER
(PER :
HONOURABLE MR.JUSTICE VIJAY MANOHAR SAHAI) Mr. J.K. Parmar, learned counsel appearing for the petitioner prays for and is allowed three weeks time for filing affidavit-in-rejoinder. List on 13.11.2013. It is made clear that on the next date of hearing, no further time will be granted.
(V.M.SAHAI, J.) (A.G.URAIZEE, J.) Savariya Page 1 of 1