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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 16(2)(d) in Securities and Exchange Board of India (Registrars to an issue and Share Transfer Agents) Regulations, 1993

(d)to investigate suo-moto in the interest of securities market or investors interest into the affairs of the registrar to an issue or share transfer agent.