Section 3(4)(d) in The Insurance Act, 1938

[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(d) in The Insurance Act, 1938

(d)if the insurer makes default in complying with, or acts in contravention of, any requirement of this Act or of any rule or any regulation or order made or, any direction issued thereunder, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(4)(d) in The Insurance Act, 1938