Delhi High Court - Orders
Commissioner Of Income Tax ... vs Genpact Consulting Singapore Pte Ltd on 30 May, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Purushaindra Kumar Kaurav
$~46 & 47
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 103/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2
..... Appellant
Through: Mr. Sanjay Kumar, SSC along
with Ms. Easha Kadian, JSC.
versus
GENPACT CONSULTING SINGAPORE PTE LTD
..... Respondent
Through: Mr. Percy Pardiwalla, Sr.
Adv.with Mr. Sachit Jolly, Ms.
Disha Jham, Ms. Soumya Singh
and Mr. Devansh Jain, Advs.
+ ITA 571/2023 & CM APPL. 52423/2023
COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-2
..... Appellant
Through: Mr. Sanjay Kumar, SSC along
with Ms. Easha Kadian, JSC.
versus
GENPACT CONSULTING (SINGAPORE) PTE. LTD.
(EARLIER KNOWN AS HEADSTRONG CONSULTING
PTE. LTD.)
..... Respondent
Through: Mr. Percy Pardiwalla, Sr.
Adv.with Mr. Sachit Jolly, Ms.
Disha Jham, Ms. Soumya Singh
and Mr. Devansh Jain, Advs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 01/06/2024 at 01:11:58
ORDER
% 30.05.2024 Since the Bench would not be available post lunch on account of a Farewell Reference, let this matter be called again on 08.08.2024.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MAY 30, 2024/neha This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/06/2024 at 01:11:58