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Allahabad High Court

State Of U.P. vs Anees Ahmad And 6 Others on 11 September, 2014

Author: Ramesh Sinha

Bench: Ramesh Sinha





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14278 of 2014
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Anees Ahmad And 6 Others
 
Counsel for Applicant :- Akhilesh Singh (G.A.)
 

 
Hon'ble Ramesh Sinha,J.
 

As prayed by learned AGA, list after four weeks.

Order Date :- 11.9.2014 Ajay