Allahabad High Court
State Of U.P. vs Anees Ahmad And 6 Others on 11 September, 2014
Author: Ramesh Sinha
Bench: Ramesh Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14278 of 2014 Applicant :- State Of U.P. Opposite Party :- Anees Ahmad And 6 Others Counsel for Applicant :- Akhilesh Singh (G.A.) Hon'ble Ramesh Sinha,J.
As prayed by learned AGA, list after four weeks.
Order Date :- 11.9.2014 Ajay