Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 100 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

100. Precedence for Convocation.

- The Chancellor, the Pro-Chancellor, the Chief Guest, the Vice-Chancellor, the Ex-Vice-Chancellors of the University, the members of the Executive Council, the Directors, the Deans of all the Faculties in the alphabetical order of their surnames, the Vice-Chancellor of other Agricultural Universities in the State of Maharashtra, the Registrar, the Associate Deans, the Associate Deans of constituent colleges, the Principals of the affiliated colleges and the Heads of the recognised institutions, the Heads of Departments of the faculties, the Chief Research Officers in charge of Research Stations, the Chief Extention Education Officers, Other members of the Academic Council, taken together, respectively in the alphabetical order of their surnames, shall have seniority and precedence.