Jammu & Kashmir High Court - Srinagar Bench
Falah-E-Aam Trust J&K vs State Of J&K & Ors on 18 August, 2020
Author: Sindhu Sharma
Bench: Sindhu Sharma
Sr. No. 209
After notice causelist
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
(Through Virtual Mode)
OWP No. 1328/2013 &
IAs
c/w
OWP No. 1032/2013 &
IAs
Falah-e-Aam Trust J&K .... Petitioner(s)
Through:- None
V/s
State of J&K & ors. .....Respondent(s)
Through:- Mr. Z. A. Qureshi, Sr. Advocate
with Ms. Rehana, Advocate
Coram : HON'BLE MRS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
Mr. M. M. Khan, learned counsel for the petitioner, is not available today.
In the interest of justice, adjourned. List on 07.10.2020.
(Sindhu Sharma) Judge SRINAGAR 18.08.2020 Ram Murti