Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3) in The Child Labour (Prohibition and Regulation) Act, 1986

(3)the Committee shall meet as often as it may consider necessary and shall have power to regulate its own procedure.