Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Uttar Pradesh - Subsection Section 105(d) in The U.P. Fundamental Rules (d)(i)to proceed from a specified station to join a post in a place in a remote locality which is not easy of access;(ii)to proceed on relinquishing charge of a post in a place in a remote locality which is not easy of access to a specified station.
