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State of Odisha - Section

Section 219 in Grama Panchayats Rules, 1968

219.

The Grama Panchayat may with the previous approval of the District Panchayat Officer appoint other staff like Scavengers, Tax Collectors, Peons, etc., as may be necessary for enabling it to discharge its duties and perform its function for carrying out the purposes of the Orissa Grama Panchayats Act , 1964 and the rules made thereunder.