Calcutta High Court (Appellete Side)
Roup Ali Shah vs The State Of West Bengal & Ors on 3 July, 2024
Author: Aniruddha Roy
Bench: Aniruddha Roy
24 03.7.2024
Sc Ct. no.2
WPA 17037 OF 2023
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Roup Ali Shah Vs. The State of West Bengal & Ors.
Ms. Gulsonwara Pervin ....For the Petitioner Mr. Santanu Kumar Mitra Mr. Amartya Pal.
....For the Respondent Nos. 1& 4 to 7 Ms. Sonal Sinha Ms. Shabnam Farooqui.
....For the State Election Commission This writ petition pertains to a challenge in respect of the General Panchayat Election, 2023 and shall appear under the heading "Motion (Panchayat) (Top)"
along with WPA 16660 of 2023 on July 8, 2024.
Ms. Gulsonwara Pervin, learned advocate appears for the petitioner.
Mr. Santanu Kumar Mitra, learned State counsel appears for the respondent nos.1 and 4 to 7.
Ms. Sonal Sinha, learned advocate appears for the State Election Commission.
(Aniruddha Roy, J.)