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Income Tax Appellate Tribunal - Mumbai

Shri Nityanand Swetamber Mujrtipurak ... vs Cit (Exemptions), Mumbai on 4 January, 2023

IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, MUMBAI BEFORE SHRI SHIR BASKARAN BR, ACCOUNTANT MEMBER & SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER ITA No. 1981/Mum/2020 (A.Y: 2018-19) Shri Nityanand Vs. CIT (Exemptions) Swetamber Murtipujak Room No. 617, 6 t h Tapagachha JainSangh, Floor, Piramal Blue Bell Building, Chamber,LalBaug, Bhagli Pada, Link Road Parel, Anand Nagar,Dahisar(E) Mumbai-400012. Mumbai -400068.

थायी ले खा सं . /जीआइआर सं . / PAN/GIR No. : AACTS8833P Appellant .. Respondent Appellant by : Shri Vimal Punmiya.AR Respondent by : Dr. Mahesh Akhade, CIT DR Date of He aring 12.01.2023 Date of P ronouncement 13.01.2023 आदे श / O R D E R PER PAVAN KUMAR GADALE JM:

The assessee has filed the appeal against the order of the Commissioner of Income Tax (Exemptions), Mumbai passed u/s 119(2)(b) of the Act.

2. The Ld.AR of the assessee has filed a letter dated 12.01.2023 requesting for withdrawal of the above ITA No. 1981/Mum/2020 Shri Nityanand Swetamber Murtipujak Tapagachha Jain Sangh, Mumbai.

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appeal. Accordingly, the appeal filed by the assessee is treated as withdrawn and is dismissed.

Order pronounced in the open court on 13. 01.2023.

                     Sd/-                                          Sd/-
        (BASKARAN BR)                             (PAVAN KUMAR GADALE)
     ACCOUNTANT MEMBER                               JUDICIAL MEMBER

Mumbai, Dated 13.01.2023 KRK, PS आदे श क त ल प अ े षत/Copy of the Order forwarded to :

1. अपीलाथ / The Appellant
2. यथ / The Respondent.
3. संबं धत आयकर आयु त / The CIT(A)
4. आयकर आय ु त(अपील) / Concerned CIT
5. "वभागीय &त&न ध, आयकर अपील)य अ धकरण, अहमदाबाद / DR, ITAT, Mumbai
6. गाड. फाईल / Guard file.

आदे शानुसार/ BY ORDER, स या"पत &त //True Copy//

1. (Asst. Registrar) ITAT, Mumbai ITA No. 1981/Mum/2020 Shri Nityanand Swetamber Murtipujak Tapagachha Jain Sangh, Mumbai.

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Initial Date

1. Draft dictated on 12.01.2023 PS

2. Draft placed before author 13.01.2023 PS

3. Draft proposed & placed before PS the second member

4. Draft discussed/approved by PS Second Member.

5. Approved Draft comes to the PS Sr.PS/PS

6. Kept for pronouncement on

7. File sent to the Bench Clerk

8. Date on which file goes to the AR

9. Date on which file goes to the Head Clerk.

10. Date of dispatch of Order.

11. Dictation Pad is enclosed

2. Other Member...

on