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Supreme Court - Daily Orders

Ram Jas Yadav @ Ram Yash Yadav vs State Of U.P on 14 February, 2014

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    ITEM NO.26                   COURT NO.3               SECTION XI


                  S U P R E M E     C O U R T   O F    I N D I A
                                 RECORD OF PROCEEDINGS


    Petition(s) for Special Leave to Appeal (Civil)....../2014
                                             CC 2034/2014


    (From the judgement and order dated 15/07/2013 in WC No.25798/2012,
    dated 22/10/2013 in RP No.238773/2013 of The HIGH COURT OF JUDICATURE AT
    ALLAHABAD)


    RAM JAS YADAV @ RAM YASH YADAV                          Petitioner(s)


                       VERSUS


    STATE OF U.P & ORS                                      Respondent(s)


    WITH I.A. 1 (C/Delay in filing SLP and office report)


    Date: 14/02/2014    This Petition was called on for hearing today.




    CORAM :
              HON’BLE MR. JUSTICE H.L. DATTU
              HON’BLE MR. JUSTICE S.A. BOBDE


    For Petitioner(s)           Dr. Vinod Kumar Tewari,Adv.
                                Mr. Pradeep Kr. Dwivedi, Adv.
                                Mr. Anupam Dwivedi, Adv.


    For Respondent(s)


                 UPON hearing counsel the Court made the following
                                     O R D E R

Delay condoned.

Dismissed.

| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |