Supreme Court - Daily Orders
Ram Jas Yadav @ Ram Yash Yadav vs State Of U.P on 14 February, 2014
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ITEM NO.26 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 2034/2014
(From the judgement and order dated 15/07/2013 in WC No.25798/2012,
dated 22/10/2013 in RP No.238773/2013 of The HIGH COURT OF JUDICATURE AT
ALLAHABAD)
RAM JAS YADAV @ RAM YASH YADAV Petitioner(s)
VERSUS
STATE OF U.P & ORS Respondent(s)
WITH I.A. 1 (C/Delay in filing SLP and office report)
Date: 14/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Dr. Vinod Kumar Tewari,Adv.
Mr. Pradeep Kr. Dwivedi, Adv.
Mr. Anupam Dwivedi, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |