Madhya Pradesh High Court
Shahjad vs The State Of Madhya Pradesh on 1 February, 2019
1 CRR-3837-2018 The High Court Of Madhya Pradesh CRR-3837-2018 (SHAHJAD Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 01-02-2019 As prayed by the counsel for the applicant, list after two weeks.
(J. P. GUPTA) JUDGE vj Digitally signed by VIJAY LAKSHMI JHA Date: 04/02/2019 11:56:48