Bombay High Court
Shaukat Ali Mahamadshaki Chudiwale And ... vs The Municipal Corporation Ahmednagar ... on 5 October, 2018
Bench: R. M. Borde, Mangesh S. Patil
{1}
wp 1867.18 & ors.odt
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
930 WRIT PETITION NO. 1867 OF 2018
GANGADHAR VITHALRAL KHARBADE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
WITH 931 WRIT PETITION NO. 7308 OF 2018 RAMCHANDRA BHAGWAN DESHMUKH AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mr. A.D. Kawre WITH 932 WRIT PETITION NO. 8960 OF 2018 SHAUKAT ALI MAHAMADSHAKI CHUDIWALE AND ANOTHER VERSUS THE MUNICIPAL CORPORATION AHMEDNAGAR TRHOUGH COMMISSIONER AND OTHERS ...
Advocate for Petitioners : Mr. P.R. Katneshwarkar ...
WITH 933 WRIT PETITION NO. 9472 OF 2018 ANANT KAMLAKAR JOSHI AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
Advocate for Petitioners : Mr. C.V. Joshi Advocate for Respondent No.3 :Mr. V.M. Chate ...
WITH 934 WRIT PETITION NO. 10887 OF 2018 SHUBHAGI DATTATRAYA THAKAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...
::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 00:23:49 :::{2} wp 1867.18 & ors.odt Advocate for Petitioner : Mr. A.S. Golegaonkar :
Advocate for Respondent No.3 :Mr. K.C. Sant ...
Mr. S.B. Yawalkar, Mr. S.G. Karlekar, Mr. P.S. Patil, Mr. D.R. Kale AGP for respondent-State ..
CORAM: R. M. BORDE & MANGESH S. PATIL, JJ Date: October 05, 2018 ...
PER COURT:
1 Copies be supplied within two weeks. In the event of failure, the matters shall stand dismissed without reference to the Court.
( MANGESH S. PATIL, J. ) ( R. M. BORDE, J. ) vbd ::: Uploaded on - 09/10/2018 ::: Downloaded on - 10/10/2018 00:23:49 :::