Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Telangana - Subsection

Section 20(5)(i) in Hyderabad Metropolitan Development Authority Act, 2008

(i)such layout approval shall be considered only if the same is undertaken through a licenced developer;