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State of Punjab - Section

Section 1 in The Punjab State Tubewell Act, 1954

1. Short title, extent and commencement.

(1)This Act may be called the Punjab State Tubewell Act, 1954.
(2)It extends to such local areas in Punjab as the Government may from time to time by notification direct.
(3)It shall come into force on such date as the Government by notification in the Official Gazette direct.