Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Vadodara ... vs Nexus Software Ltd on 8 December, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.10 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.36104/2017
(Arising out of impugned final judgment and order dated 11-04-2017
in TA No. 240/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX VADODARA 2 Petitioner(s)
VERSUS
NEXUS SOFTWARE LTD Respondent(s)
( IA No.128170/2017-CONDONATION OF DELAY IN FILING)
Date : 08-12-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. K. Radhakrishnan, Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2017.12.09 12:07:55 IST Reason: