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Bengal Presidency - Section

Section 41 in Bengal Survey Act, 1875

41. Mode of determining boundary.

- The Collector shall determine the boundary according to actual possession, and cause it to be secured by boundary-marks;and the order of the Collector under this section shall, until it be reversed or modified by competent authority, have the force of an order of any Civil Court declaring the parties to be in possession of the land in accordance with the boundary as determined by the Collector.