Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(f) in The Gujarat Water Supply and Sewerage Board Act, 1978 (f)is a Director, Secretary, manager or other officer of any company which has any share or interest in any contract or employment with, by or on behalf of the Board:
