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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(3) in The Tezpur University Act, 1993

(3)A copy of the annual report as prepared under sub-section (1), shall also be submitted to the Central Government. which shall, as soon as may be, cause the same to be laid before both Houses of Parliament.