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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(8) in The Delhi Plastic Bag (Manufacture, Sale and Usage) and Non-Biodegradable Garbage (Control) Rules, 2002

(8)The authorized officer shall preserve the other sealed part of the sample for, at least, six months in case the second part of the sample is required for verification or any other purpose.