Allahabad High Court
State Of U.P. vs Asha Ram Dubey & Another on 13 August, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 55 Case :- GOVERNMENT APPEAL No. - 101 of 1983 Petitioner :- State Of U.P. Respondent :- Asha Ram Dubey & Another Petitioner Counsel :- A.G.A.,A.K.Rathore Respondent Counsel :- Suresh Chand Verma Hon'ble Mrs. Poonam Srivastav,J.
Hon'ble Bala Krishna Narayana,J. Non-bailable warrant is issued against respondent no.2 Keshav Kumar to secure his attendance. Chief Judicial Magistrate, Mainpuri, shall ensure that he is taken into custody and produced in Court on 16.9.2010. Record of the lower court be summoned at an early date. List this appeal on 16.9.2010.
Order Date :- 13.8.2010 rkg