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Allahabad High Court

State Of U.P. vs Asha Ram Dubey & Another on 13 August, 2010

Author: Bala Krishna Narayana

Bench: Bala Krishna Narayana

Court No. - 55

Case :- GOVERNMENT APPEAL No. - 101 of 1983

Petitioner :- State Of U.P.
Respondent :- Asha Ram Dubey & Another
Petitioner Counsel :- A.G.A.,A.K.Rathore
Respondent Counsel :- Suresh Chand Verma

Hon'ble Mrs. Poonam Srivastav,J.

Hon'ble Bala Krishna Narayana,J. Non-bailable warrant is issued against respondent no.2 Keshav Kumar to secure his attendance. Chief Judicial Magistrate, Mainpuri, shall ensure that he is taken into custody and produced in Court on 16.9.2010. Record of the lower court be summoned at an early date. List this appeal on 16.9.2010.

Order Date :- 13.8.2010 rkg