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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(c) in West Bengal Co-operative Societies Rules, 2011

(c)to prepare for submission to the Annual General Meeting—
(i)an annual report on the working of the society;
(ii)an annual statement of accounts including a Balance Sheet;
(iii)a statement of loans and defaults and appointments as required under clauses (g) and (h) of sub-section (5) of section 29;