Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act] NCT Delhi - Subsection Section 32(1)(b) in The New Delhi Municipal Council Act, 1994 (b)the existence of any vacancy in, or any defect in the constitution of, the Council or in any committee thereof;