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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Punjab - Subsection

Section 102(4) in The Punjab Motor Vehicles Rules, 1989

(4)No animal belonging to or intended for a circus or zoo shall be carried in a goods carriage in pubic place unless in the case of wild ferocious animals, a suitable cage, either separate from or integral with the load body of the vehicle, used of sufficient strength to contain the animal securely at all times is provided.