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[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Assam - Subsection

Section 112(1)(c) in Assam Panchayat Act, 1994

(c)require, by an order, in writing a Zilla Parishad, Anchalik Panchayat or Gaon Panchayat to furnish such statements, accounts reports, proceedings as they think it;