Section 35 in The Goa, Daman and Diu Ancient Monuments and Archaeological Sites and Remains Act, 1978
35. Power to correct mistakes, etc.
- Any clerical mistake, patent error or error arising from accidental slip or omission in the description of any ancient monument or archaeological site and remains declared to be a protected monument or a protected area, by or under this Act, may, at any time, be corrected by the Government by notification.
