Section 3(2) in Guru Jambheshwar University Hisar Act, 1995
(2)The University shall have perpetual succession and a common seal with power to acquire, hold and dispose of property and to contract, and may by the said name sue or be sued.[4. Territorial exercise of powers. - (1) The limits of the area within which the University shall exercise its powers, shall be such as the Government may, from time to time, by notification, specify :Provided that different areas may be specified for different faculties.
