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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(3) in New Town, Kolkata Development Authority Act, 2007

(3)The Development Authority shall cause various items of street furniture, including guard rails, traffic lights and traffic signs, streets markings, median strips and similar other items to be installed on done for public safety, convenience and expeditious movement of traffic, including pedestrian traffic.