Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(1)(b) in The Orissa Ministers' Salaries and Allowances Act, 1952 (b)travelling and daily allowances in respect of tours undertaken by him in the discharge of his office duties, whether by water, land or air; and