Bombay High Court
Shriram Transport Finance Co.Ltd vs Mr.Pawanraj Kashiram Thori And Anr on 13 January, 2020
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
Nikita Gadgil 1 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 605 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Sainath N. Patil & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 606 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Abdul Rauf & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 607 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
P. R. Murugan & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 608 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Sayyid Husain Bashir & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 609 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Raja K. Swamy & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 610 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Mehboob Fakir Patel & Anr ....Respondent/Judgment Debtor
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Nikita Gadgil 2 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 611 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Jaibun Shaikh & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 612 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Anjala M. Gounder & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 613 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Kadri Mohd. Hanif Shaikh & Ors. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 614 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Pawanraj Kashiram Thori & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 615 OF 2015
Shriram Transport Finance Co. ....Applicant/Claimant
V/s.
Ruby Khatoon Mohd. Alam Shaikh & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 619 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Hansraj G. Balotia ....Respondent/Judgment Debtor
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Nikita Gadgil 3 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 620 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Pareshkumar Nanubhai Patil ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 621 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Sangeeta M. Vardkar ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 622 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Lalit Kumar Babulal Ahir ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 623 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Sanjay Govind Naik ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 624 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Temjen Imna Along ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 625 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Shashikant Karunakar Shetty ....Respondent/Judgment Debtor
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Nikita Gadgil 4 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 626 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Yusuf Gohar Khan ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 627 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Mohd. Imran Mohd. Iqbal Suleman ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 628 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Nagesh Raghunath Patil ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 629 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Santosh R. Gupta ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 630 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Savita Rony ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 631 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Babulal Meghji Patel ....Respondent/Judgment Debtor
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Nikita Gadgil 5 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 632 OF 2015
M/s Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Laxman Prajapati & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 633 OF 2015
M/s Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Prakash Bhanji Patil & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 634 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Bijaya Chandan Prahraj ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 635 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Abdul Hakeem Abdul Kadar Pazhaya ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 636 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Harishchandra Sagarmal Gupta & Anr....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 637 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Tukaram Shivaji Bajgire & Anr. ...Respondent/Judgment Debtor
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Nikita Gadgil 6 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 638 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Hiralal Ramchandra Pawar & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 639 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Sangita Mahadev Patil & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 640 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Praful Baban Bansode ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 641 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Soni abraham Antony ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 642 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Bhimrao Ramdhan Kharate ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 646 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Mohansundram Ponamuddi
Gounder & Anr. ....Respondent/Judgment Debtor
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Nikita Gadgil 7 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 647 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Ganesh Bhaskar Jogdand & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 648 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Nirmal Singh S. Singh & Anr. ...Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 649 OF 2015
Kotak Mahindra Bank Ltd. ....Applicant/Claimant
V/s.
Harichandra Mohan Shinde & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 650 OF 2015
Shriram Transport Finance Co. Ltd. ....Applicant/Claimant
V/s.
Gurdeep Singh & Anr. ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 651 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Sunil Dharamvir Gulati ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 652 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Kalam Haqiqullah Shaikh ....Respondent/Judgment Debtor
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Nikita Gadgil 8 of 8 SR NOs.42 TO 78 & 82 TO 90. -Dismissal
AND
EXECUTION APPLICATION NO. 654 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Shree Purvai Vahan Seva ....Respondent/Judgment Debtor
AND
EXECUTION APPLICATION NO. 655 OF 2015
Kotak Mahindra Prime Ltd. ....Applicant/Claimant
V/s.
Nustafa Yusufali Vapiwala ....Respondent/Judgment Debtor
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None present.
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CORAM : G.S. KULKARNI, J.
DATE : 13 JANUARY 2020 P. C.
1. These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed.
2. No order as to costs.
[G.S. KULKARNI, J.] ::: Uploaded on - 16/01/2020 ::: Downloaded on - 09/06/2020 04:03:28 :::