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Andhra Pradesh High Court - Amravati

Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 23 August, 2021

              HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: TR.C.M.P. No.133 OF 2021
                           PROCEEDINGS SHEET
Sl.                                                                                   OFFICE
                                                                                       NOTE
No.      DATE                                  ORDER

2.    23.08.2021   KSR,J

                     At request of the learned counsel for the respondent, post on

06-09-2021 enabling him to file his counter.

______________ K.SURESH REDDY,J TSNR Sl. OFFICE NOTE No. DATE ORDER