Andhra Pradesh High Court - Amravati
Mallu Sushmitha vs Mallu Ravi Kumar Reddy on 23 August, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No: TR.C.M.P. No.133 OF 2021
PROCEEDINGS SHEET
Sl. OFFICE
NOTE
No. DATE ORDER
2. 23.08.2021 KSR,J
At request of the learned counsel for the respondent, post on
06-09-2021 enabling him to file his counter.
______________ K.SURESH REDDY,J TSNR Sl. OFFICE NOTE No. DATE ORDER