Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Maharashtra - Subsection Section 11(2) in Maharashtra Forest Produce (Regulation of Trade) Act, 1969 (2)Every such manufacturer and exporter registered under sub-section (1) shall furnish a declaration in such form, by such date and in such manner, as may be prescribed.
