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Supreme Court - Daily Orders

New Okhla Industrial Development ... vs Manish Kumar Gupta on 16 July, 2021

Bench: Rohinton Fali Nariman, B.R. Gavai

     ITEM NO.16                    Court 2 (Video Conferencing)                  SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                   Civil Appeal      No(s).   2367-2369/2021

     NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY                             Appellant(s)

                                                       VERSUS

     MANISH KUMAR GUPTA & ANR. ETC.                                        Respondent(s)

     (IA No.77361/2021-EXEMPTION FROM FILING C/C                            OF    THE   IMPUGNED
     JUDGMENT and IA No.77345/2021-STAY APPLICATION)

     Date : 16-07-2021 These appeals were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE B.R. GAVAI

     For Appellant(s)                    Ms. Madhavi Goradia Divan, ASG
                                         Mr. Rachit Mittal, Adv.
                                         Mr. Sudhir Naagar, AOR

     For Respondent(s)                   Mr.   Manish Bishnoi, Adv.
                                         Mr.   Prateek Gupta, Adv.
                                         Mr.   Krishna Dev Jagarlamudi, AOR
                                         Mr.   Vishal Singh, Adv.
                                         Mr.   Sai Kaushal N., Adv.

                                         Mr.   Devashish Bharukha, Adv.
                                         Mr.   Rajiv Dwivedi, Adv.
                                         Mr.   Anil Sharma, Adv.
                                         Mr.   Abhishek Agarwal, AOR

                                         Mr. Pulkit Srivastava, AOR
                                         Mr. Abhijeet Sinha, Adv.
                                         Mr. Milan Negi, Adv.

                              UPON hearing the counsel the Court made the following
                                               O R D E R

Issue notice.

Tag with Civil Appeal No. 2222 of 2021.

Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2021.07.16

(JAYANT KUMAR ARORA) 16:24:41 IST Reason: (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER