Supreme Court - Daily Orders
New Okhla Industrial Development ... vs Manish Kumar Gupta on 16 July, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.16 Court 2 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2367-2369/2021
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Appellant(s)
VERSUS
MANISH KUMAR GUPTA & ANR. ETC. Respondent(s)
(IA No.77361/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.77345/2021-STAY APPLICATION)
Date : 16-07-2021 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Appellant(s) Ms. Madhavi Goradia Divan, ASG
Mr. Rachit Mittal, Adv.
Mr. Sudhir Naagar, AOR
For Respondent(s) Mr. Manish Bishnoi, Adv.
Mr. Prateek Gupta, Adv.
Mr. Krishna Dev Jagarlamudi, AOR
Mr. Vishal Singh, Adv.
Mr. Sai Kaushal N., Adv.
Mr. Devashish Bharukha, Adv.
Mr. Rajiv Dwivedi, Adv.
Mr. Anil Sharma, Adv.
Mr. Abhishek Agarwal, AOR
Mr. Pulkit Srivastava, AOR
Mr. Abhijeet Sinha, Adv.
Mr. Milan Negi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal No. 2222 of 2021.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2021.07.16(JAYANT KUMAR ARORA) 16:24:41 IST Reason: (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER