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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 84(e) in Telecommunication (Broadcasting and Cable) Services (Eighth) (Addressable Systems) Tariff Order, 2017

(e)the right to seek redressal against unfair trade practices or restrictive trade practices or unscrupulous exploitation of consumers; and