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[Cites 0, Cited by 0] [Section 278(4)] [Section 278] [Entire Act]

Union of India - Subsection

Section 278(4)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Direct Entry Sailors-by the Captain of the Training Establishment concerned during the period of training and thereafter by the Captain Naval Barracks.