Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(7) in Andhra Pradesh Universities Act, 1991 (7)to appoint, dismiss, remove or suspend any member of the non-teaching staff of the University;
