Uttarakhand High Court
Nand Kishore Vyas & Others vs State Of Uttarakhand & Another on 9 July, 2015
Author: V.K. Bist
Bench: V.K. Bist
C482 No.993 of 2014 Hon'ble V.K. Bist, J.
At the request of Mr. Pawan Mishra, Advocate for the respondent no.3, list this matter next week in Daily Cause List.
(V.K. Bist, J.) Arpan 09.07.2015