Section 21 in Usha Martin University, Jharkhand Act, 2012
21. The Board of Management.
- (l) The Board of Management shall consists of the, following namely(a)The Vice-Chancellor.(b)The Registrar.(c)Four persons, nominated by the Sponsor.(d)Two Deans of the faculties as nominated by the Chancellor.(e)One representative to be nominated by the State Management and the Registrar shall be the Secretary of the Board of Management.(3)The powers and functions of the Board of Management shall be such as may be prescribed by the Statutes.
