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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Gujarat - Subsection

Section 118(2)(viii) in The Gujarat Town Planning and Urban Development Act, 1976

(viii)the term of office and conditions of service of the members of an urban development authority under sub-section (5) of Section 22, read with subsection (5) of Section 5;