Supreme Court - Daily Orders
D.G. Rajanna vs Rohini on 6 February, 2025
ITEM NO.24 REGISTRAR COURT SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Criminal Appeal No(s). 5088/2024
D.G. RAJANNA Appellant(s)
VERSUS
ROHINI & ORS. Respondent(s)
Date : 06-02-2025 This appeal was called on for hearing today.
For Appellant(s) :
Mr. Preetam Shah, Adv.
Mr. Dhananjay Kumar, Adv.
Mr. K. Krishna Kumar, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Despite service of notice on respondent Nos. 1 to 3, there is no appearance on their behalf.
Scanned soft copies of original records be called for through E-mail in light of Circular F.No.01/Judl./2025, dated 10.01.2025 and soft copy of the same be provided to the Ld. Counsels for the parties.
List again on 7.3.2025.
SUJATA SINGH Registrar MG Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2025.02.07 16:34:47 IST Reason: