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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(4) in Rajasthan State Dental Council Rules, 2008

(4)Notice of every meeting other than a special meeting called under the proviso to sub-rule (1) of Rule 27 or under the first proviso to item (ii) of sub-rule (6) of Rule 27 shall be dispatched by the Registrar to each member of the Council not less than 30 days before the date of the meeting.