Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(b) in The U.P. Co-operative Societies Employees Service Regulations, 1975 (b)[ Certificates of good character from two Gazetted Officers] [Substituted by Notification No. 432/XII-6-2-85-77, dated 17th May, 1983.].
