Supreme Court - Daily Orders
Commissioner Of Central Excise, ... vs M/S Sap India Pvt. Ltd. on 11 February, 2016
Bench: Shiva Kirti Singh, R.K. Agrawal
ITEM NO.105 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5827/2011
COMMR.OF CEN.EXC.BANGALORE-III Appellant(s)
VERSUS
M/S SAP INDIA P.LTD. Respondent(s)
(With appln. (s) for condonation of delay in filing appeal. and
office report)
WITH
C.A. No. 8085-8087/2015
(With Office Report)
Date : 11/02/2016 These appeals were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Parties Mr. K. Radhakrishnan, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. B. Krishna Prasad,Adv.
Mr. M. P. Devanath,Adv.
Mr. Vivek Sharma, Adv.
Mr. Abhishek Anand, Adv.
Mr. Prakash Shah, Adv.
Mr. Jay Savla,Adv.
Ms. Renuka Sahu, Adv.
Mr. Meher Mehta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the request of the appellant, list the matters on 2 nd March, 2016.
Signature Not Verified(Meenakshi Kohli) (Jaswinder Kaur) Digitally signed by Meenakshi Kohli Date: 2016.02.11 Court Master 15:20:48 IST Reason: Court Master