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[Cites 0, Cited by 0] [Section 818] [Entire Act]

Bengal Presidency - Subsection

Section 818(e) in Police Regulations, Bengal , 1943

(e)In all cases in which the officer asking for casual leave, or for leave of absence during holidays, desires to absent himself from the jurisdiction of the officer empowered to grant the request, this fact shall be clearly stated in the application.