Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 187 in The Punjab Motor Vehicles Rules, 1989

187. Prohibition of attachment of trailer to certain vehicle

. [Section 138(2)(i)] - No motor vehicle which exceeds 9.14 metres in length shall draw a trailer :Provided that this rule shall not apply to any motor vehicle being towed in consequence of disablement.