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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)patient shall ensure that he knows and understands the his/her' rights and shall exercise those rights responsibly and reasonably;