Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 332] [Entire Act] Union of India - Subsection Section 332(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)Notices left at the Parliamentary Notice Office after the hours notified under sub-rule (1) shall be treated as given on the next day.
